Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(a) in The Delhi School Education Act, 1973 (a)omits or fails, without any reasonable excuse, too carry a orders made by the Tribunal, or
