Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(f) in The Rajasthan Soil and Water Conservation Act, 1964

(f)the grant of permits to the inhabitants of towns and villages situated within the limits or in the vicinity of the area specified in the order-
(i)to take any tree, timber or forest produce for their own use, or
(ii)to pasture cattle, or
(iii)to erect buildings in such areas,