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State of Haryana - Section

Section 53B in Punjab Jail Manual

53B. Duties of visitor.

- All visitors, official and non- official, at every visit shall-
(a)inspect the barracks, cells, wards, workshed and other buildings of the jail generally and the cooked food;
(b)ascertain whether considerations of health, cleanliness, and security are attended to, whether proper management and discipline are maintained in every respect, and whether any prisoner is illegally detained, or is detained for an undue length of time, while awaiting trial;
(c)examine jail registers and records;
(d)hear, attend to all representations and petitions made, by or on behalf of prisoners; and
(e)direct, if is deemed advisable, that any such representations or petitions be forwarded to Government.