Bombay High Court
Zombade Kakasaheb Laxman vs The State Of Maharashtra, Thr. The ... on 17 April, 2024
Bench: Nitin Jamdar, M. M. Sathaye
SKN 1 33-CP-317.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
CONTEMPT PETITION NO. 317 OF 2023
IN
WRIT PETITION NO. 12885 OF 2018
Shri Zombade Kakasaheb Laxman. ... Petitioner.
V/s.
The State of Maharashtra and others. ... Respondents.
Mr.M.S.Mulla for the Petitioner.
Mr.V.M.Mali, AGP for Respondent Nos.1 to 4.
CORAM : NITIN JAMDAR AND
SANJAY M.M. SATHAYE, JJ.
KASHINATH NANOSKAR DATE : 17 April 2024 Digitally signed by SANJAY KASHINATH NANOSKAR Date: 2024.04.22 14:01:03 +0530 P.C.:
The learned AGP seeks time. Stand over to 24 June 2024.
2. In the meanwhile, we grant liberty to the Respondents that if they have not complied with the order, they may do so before the next date, failing which, the Court may consider proceeding further under the contempt jurisdiction.
(M.M. SATHAYE, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 22/04/2024 ::: Downloaded on - 29/04/2024 04:37:43 :::