Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16J] [Entire Act]

State of Rajasthan - Subsection

Section 16J(a) in RSWC Employees General Provident Fund Regulations, 1990

(a)an assignment (in otherwise than an assignment to the Corporation under Rule 16-E), or