Section 247 in Chennai City Municipal Corporation Act, 1919
247. Application of certain sections to wells.
- The provisions of sections 234,235,236,242,243,244 and 245 shall, [not apply to water works and sewerage works within the meaning of the [Chennai] [Substituted by section 85 of Tamil Nadu Act 28 of 1978.] Metropolitan Water Supply and Sewerage Act, 1978 (Tamil Nadu Act 28 of 1978)].Huts
