Calcutta High Court
Bma Stainless Limited vs Deputy Commissioner Of Income Tax on 17 August, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
ORDER SHEET
WP No.785 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BMA STAINLESS LIMITED
Versus
DEPUTY COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE - 2(3) & ANR.
BEFORE:
The Hon'ble JUSTICE DIPANKAR DATTA
Date: 17th August, 2016 None appears for the parties.
The writ petition stands dismissed for default.
(DIPANKAR DATTA, J.) AKGoswami