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Union of India - Section

Section 5 in University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2018

5. Role of the State Government.

- 5.1 To provide nominee on the Expert Committee/various Statutory Bodies within 30 days
5.2The State Govt. will continue to provide the same funds to Government/Aided colleges as they had been providing before the conferment of autonomous status
5.3To ensure that all sanctioned faculty positions are filled on regular and ongoing basis and that a minimum of 85% posts remain filled at all time