Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(19)(a) in The M.P. Industrial Relations Act, 1960

(a)any business, trade, manufacture, undertaking or calling of employers;