Allahabad High Court
Smt. Pavitri Devi And Another vs Civil Judge ( Jnior Division) Farenda ... on 21 October, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- MATTERS UNDER ARTICLE 227 No. - 7601 of 2019 Petitioner :- Smt. Pavitri Devi And Another Respondent :- Civil Judge ( Jnior Division) Farenda And 5 Others Counsel for Petitioner :- Awadhesh Kumar Sharma,Shesh Nath Bhatt Hon'ble Manoj Kumar Gupta,J.
The prayer made in the instant petition is for issuing direction to the trial court to decide the Suit No. 139 of 2000 within a stipulated time frame.
A perusal of the order sheet reveals that the petitioner had earlier approached this Court with similar prayer in Writ-C No. 19983 of 2010. It was disposed of by a Division Bench of this Court by order dated 21.4.2010 with direction to the trial court to decide the suit within six months.
It is for the petitioner to bring the said order to the notice of the trial court so that the same is complied with in its true spirit.
The petition stands disposed of accordingly.
(Manoj Kumar Gupta,J.) Order Date :- 21.10.2019 Chandan