Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960 (b)any protective home established under the Suppression of Immoral Traffic in Women and Girls Act, 1956 (104 of 1956); or
