Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 416] [Entire Act] NCT Delhi - Subsection Section 416(1) in The New Delhi Municipal Council Act, 1994 (1)As from the date of the establishment of the Council, the Punjab Municipal Act, 1911, (Punjab Act 3 of 1911 ) as applicable to New Delhi, shall cease to have effect within New Delhi.
