Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 309(1)] [Section 309] [Entire Act] State of Haryana - Subsection Section 309(1)(g) in Haryana Municipal Corporation Act, 1994 (g)let loose any animal so as to cause, or negligently allow any animal to cause, injury, danger, alarm or annoyance to any person; or