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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)in any area falling within the area of transmission, distribution or supply, without giving an opportunity of hearing to the licensee of such area.