Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 163 in The Indian Post Office Rules, 1933 163. Applicability of rules regarding issue of order. - Rules 129(a), 130, 131, 132 and 136 shall apply to telegraphic foreign money orders in the same manner in which they apply to telegraphic inland money order.
