Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 126 in Andhra Pradesh Rules Under the Registration Act, 1908 126. An alphabetical index to the names of the persons purporting to be executants of documents entered in Book 5 shall be affixed to that register book.
