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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(12) in The Delhi Excise Rules, 2010

(12)"denatured spirit" means spirit having strength not less than 66 degree over proof or 94.85 per cent. volume by volume, negative methyl alcohol, positive methylene blue with 0.5 percent light caoutchoucine, 0.5 percent pyridine and 0.2 per cent. crotoualdehyde;