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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh General Sales Tax Act, 1957

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh General Sales Tax Act, 1957.
(2)It extends to the whole of the State of Andhra Pradesh
(3)This section shall come into force at once; and the rest of this Act shall come into force on such date as the State Government may, by notification in the Andhra Pradesh Gazette, appoint.