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Supreme Court - Daily Orders

Sonika Sharma vs Sanjay Sharma on 15 December, 2014

Bench: Chief Justice, A.K. Sikri, R.K. Agrawal

  ITEM NO.15                             COURT NO.1                  SECTION XVIA

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

  Transfer Petition(s)(Civil)                No(s).   1830/2014

  SONIKA SHARMA                                                       Petitioner(s)

                                                VERSUS

  SANJAY SHARMA                                                       Respondent(s)

  (with appln. (s) for ex-parte stay and office report)


  Date : 15/12/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE R.K. AGRAWAL


  For Petitioner(s)                 Mr.Rajat Sharma, Adv.
                                    For Dr. Kailash Chand,Adv.

  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Notice.

There shall be interim stay of further proceedings in Miscellaneous Petition No.1123 of 2014 titled “Sanjay Sharma Vs. Mrs.Sonika Sharma”, pending before the Family Court at Agra, until further proceedings.

  (G.V.Ramana)                                                 (Vinod Kulvi)
  Court Master                                                 Asstt.Registrar

Signature Not Verified

Digitally signed by
Ramana Venkata Ganti
Date: 2014.12.15
17:06:04 IST
Reason: