Supreme Court - Daily Orders
Sonika Sharma vs Sanjay Sharma on 15 December, 2014
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.15 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1830/2014
SONIKA SHARMA Petitioner(s)
VERSUS
SANJAY SHARMA Respondent(s)
(with appln. (s) for ex-parte stay and office report)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Rajat Sharma, Adv.
For Dr. Kailash Chand,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice.
There shall be interim stay of further proceedings in Miscellaneous Petition No.1123 of 2014 titled “Sanjay Sharma Vs. Mrs.Sonika Sharma”, pending before the Family Court at Agra, until further proceedings.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.12.15 17:06:04 IST Reason: