Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1)(b) in Maharashtra Fisheries Act, 1960 (b)puts any poison, lime or noxious material in any such waters, with intent thereby to take or destroy any fish therein;