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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(t) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(t)the registers and records that shall be maintained by the employer and the form in which such registers and records shall be maintained and the particulars to be included therein under sub- section (1) of section 30;