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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The Pepsu Court of Wards Act, 2008

(1)The Financial Commissioner shall be the Court of Wards for the [territories to which this Act extends.] [Substituted for certain words by the Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.]