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Bombay High Court

Mr. Madan Namdev Madhavi And Ors vs The Managing Director, Cidco Ltd And Ors on 2 January, 2020

Author: Anuja Prabhudessai

Bench: A. A. Sayed, Anuja Prabhudessai

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                                                         218_wp_85_2013.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                WRIT PETITION NO.85 OF 2013

Mr. Dhanaji Krishna Patil @ Koli
and Ors.                                     ...Petitioners
             Versus
The State of Maharashtra and
Anr.                                        ...Respondents
                           WITH
               WRIT PETITION NO.4020 OF 2012

Madan Namdev Madhavi and
Anr.                                         ...Petitioners
             Versus
Managing Director, CIDCO Ltd.
and Ors.                                    ...Respondents
                                    ...
Mr. S. Rajput i/b. M/s. Law Counsellors for the Petitioners in
WP/85/2013.
Mr. G.S. Hegde with Mr. C.M. Lokesh for the Respondent No.2 in
WP/85/2013.
Mr. A.I. Patel, Addl. G.P. for the Respondent No.1-State in both the
Petitions.
Ms Vaishali K. Jagdale for the Petitioners in WP/4020/2012.



                           CORAM : A. A. SAYED &
                                   ANUJA PRABHUDESSAI, JJ.

DATED : 2nd January, 2020 P.C.:

Respondent-CIDCO to fle Afdavit-in-Reply before the next date. List the Petition on the fnal hearing Board in the week Megha 1/2 2/2 218_wp_85_2013.doc commencing 20/1/2020. List Writ Petition Nos.4020 of 2012 and 5656 of 2010 alongwith the above Petition.
(ANUJA PRABHUDESSAI, J.) (A. A. SAYED, J.) Digitally signed by Megha Megha Parab Parab Date:
2020.01.04 12:26:12 +0530 Megha 2/2