Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(iii) in The Delhi Common Effluent Treatment Plants Rules, 2001 (iii)To collect contributions from industries located in the estate towards the cost of construction, maintenance, operation and upgradation of CETP.
