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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(c) in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons

(c)a statement of the effect of any law or regulation relating to the duration and enforcement of the sentence in the receiving State after the sentenced person’s transfer including, if applicable, a statement of the effect of paragraph 2 of Article 9 of this Agreement on his transfer;