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[Cites 0, Cited by 0] [Section 37N(1)] [Section 37N] [Entire Act]

State of Rajasthan - Subsection

Section 37N(1)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)in case of any other mine, a person having diploma in mining with two years' experience in mining operations or the person possessing foreman's certificate of competency issued by the Director General of Mines Safety or Geologist.