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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(5) in Rajasthan Public Procurement Rules, 2012

(5)The NIB to be published in the newspapers must be brief. Bids for more than one lot of or goods, works or service to be procured must be included in one NIB.