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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(1)The State Government shall, for the purpose of disbursing the amounts payable under section 8 and 9, notification, appoint a Commissioner of Payments.