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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(6) in Uttarakhand River Valley (Development and Management) Act, 2005

(6)The Authority may delegate such powers to the Executive committee or the chief Executive officer as it may deem fit for effecting proper and timely implementation of the work, orders or directions.Chapter-III Master Plan and Sectoral Plan for Development