Kerala High Court
Abdul Jabbar vs T.P.Senkumar (Father'S Name And Age on 24 March, 2008
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con Case(C) No. 341 of 2008(S)
1. ABDUL JABBAR, AGED 39 YEARS,
... Petitioner
Vs
1. T.P.SENKUMAR (FATHER'S NAME AND AGE
... Respondent
For Petitioner :SMT.ANITHA M.N.
For Respondent :SRI.K.PRABHAKARAN, SC, K.S.R.T.C.
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :24/03/2008
O R D E R
S. SIRI JAGAN, J.
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C.O.C.No.341 OF 2008
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Dated this the 24th day of March, 2008
JUDGMENT
Counsel for the petitioner is absent. Learned standing counsel appearing for the Kerala State Road Transport Corporation submits that Annexure-A1 judgment has been complied with. This submission is recorded and the Contempt Case is closed.
S. SIRI JAGAN, JUDGE Acd