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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Wetlands (Conservation and Management) Rules, 2010

(4)The wetlands situated outside the protected or notified forest areas referred to in sub rule (2) shall be regulated by the relevant provisions of the Environment (Protection) Act, 1986 (29 of 1986)