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[Cites 0, Cited by 0] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(7) in Delhi Police Act, 1978

(7)The provisions of Section 445, Section 446, Section 447 or Section 448 of the Code of Criminal Procedure, 1973 (2 of 1974), shall so far as may be, apply in relation to all bonds executed under this section.