Supreme Court - Daily Orders
P. Durgeesh vs Appsc, Rep. By Its Secretary, ... on 30 August, 2016
ITEM NO.104 REGISTRAR COURT. 1 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
R.P.(C) D 12328/2016 In C.A. No. 5358-5382/2008 No(s).
P. DURGEESH AND ORS. Petitioner(s)
VERSUS
APPSC, REP. BY ITS SECRETARY, GRUHAKALPA, NAMPALLY, HYDERABAD
Respondent(s)
(with office report)
Date : 30/08/2016 This petition was circulated today.
For Petitioner(s)
Mr. N. Rajaraman,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the petitioner has filed a letter for withdrawal of review petition and vakalatnama has also been filed with the letter. The Ld. Counsel appearing today in the Court also submits that he may be allowed to withdraw the review petition. Since the review petition is unregistered, it is allowed to be withdrawn.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.09.01 16:44:32 IST Reason: