Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(3)Such agency or entity:a. shall not further share the license key with any other person or entity for any purpose; andb. shall comply with all obligations relating to personal information of the Aadhaar number holder,data security and other relevant responsibilities that are applicable to requesting entities.