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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(f) in The Orissa Boat Rules, 2004

(f)It is provided with approved life buoys calculated at the rate of one for every 5 passengers with a minimum of two. In boats fitted with internal buoyancy tanks or buoyant seats, the number of life buoys may be reduced by half subject to a minimum of 2;