Section 10 in National Company Law Appellate Tribunal Rules, 2016
10. Working hours of office.
(1)The office of the Appellate Tribunal shall remain open on all working days from 09:30 A.M. to 6.00 P.M.(2)The filing counter of the Registry shall be open on all working days from 10.30 AM to 5.00 P.M.
