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State of West Bengal - Section

Section 4 in Police Regulations, Calcutta, 1968

4. Divisions, Subdivisions, Sections and Sub-sections. - (a) For the purpose of police administration, Calcutta, and the suburbs have been divided into six divisions, namely, North Division, North Suburban Division, Central Division, Central Suburban Division, South Division and South Suburban Division. There is another unit of police administration in Calcutta which is known as the Port Division. The divisions mentioned above except the Port Division have been divided into Subdivisions. Each Subdivision comprises a number of Police Sections. Some of these Sections have one or more Sub-sections. The Port Division has no Subdivision but has two Sections.

Except in the case of two Police Sections of the Port Division, all other Police Sections are known also by alphabets such as A, B, C, etc., as has been noted against each Police Section in Appendix I.
(b)The distribution of divisions and Sections and the boundaries of each of the Sections are also shown in Appendix I.