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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(27) in The Orissa Municipal Corporation Act, 2003

(27)"dairy" means any farm and includes cattleshed, milk store, milk shop or other place from which milk is supplied only on or for sale or in which milk is kept for the purpose of sale or manufactured into butter, ghee, cheese, curd, or dried or condensed milk for sale and in the case of dairy man who does not occupy any place for sale of milk, includes the place where he keeps the containers used by him for the sale of milk, but does not include -
(a)a shop from which milk is not supplied otherwise than in a properly closed and unopened container in which it was delivered to the shop, or
(b)a shop or other place in which milk is sold for consumption on the premises only;