Madhya Pradesh High Court
Shahvej Ur Rehman vs Smt. Bilkis Jahan on 30 June, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 702 of 2022 (SHAHVEJ UR REHMAN Vs SMT. BILKIS JAHAN) Dated : 30-06-2022 Shri Ishan Singh Pawar, learned counsel for the petitioner.
As prayed by learned counsel for the petitioner, list on 05.07.2022.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.06.30 17:33:01 IST