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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2)(g) in Karnataka Right to Information Act, 2000

(g)information regarding trade or commercial secrets protected by law or information, the disclosure of which would pre-judicially affect the legitimate economic and commercial interest or the competitive position of a public authority; or would cause unfair gain or loss to any person;