Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Meghalaya - Subsection Section 12(xvii) in The Meghalaya Board of School Education Act, 1973 (xvii)to call for reports from the Director of Public Instruction on the conditions of recognised Institutions or of Institutions applying for recognition ;
