Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Odisha - Subsection Section 116(2) in The Orissa Co-operative Societies Act, 1962 (2)[ Offences specified in Sub-secs. (5)(a), (6), (10), (11), (12), (13) and (15) of Section 115 shall be cognizable.
