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[Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(8)(e) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(e)All suggestions received through the suggestion box and action taken as a result of the decisions made in the emergency meeting or action required to be taken shall be placed for discussion and review in the quarterly meeting of the Management Committee.