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[Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act]

State of West Bengal - Subsection

Section 240(1)(c) in West Bengal Municipal Corporation Act, 2006

(c)upon any site or in any position outside the Corporation area which has not been so approved and is situated within ninety metres of any reservoir. used for storage of filtered water to be supplied to the Corporation area.