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[Cites 0, Cited by 0] [Section 126(12)] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(12)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Depending on the marks obtained in the examination, Sub-Lieutenants shall serve a period of 1½ years to 2½ years in the rank of Sub-Lieutenant (including the period served as Acting Sub-Lieutenant) before promotion to the rank of Lieutenant.