Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 96 in The Orissa Co-operative Societies Rules, 1965

96. Debentures to be declared as Trust Securities.

- Save as otherwise provided in the Indian Trusts Act, 1882, the State Government may declare that the debentures guaranteed by the State Government under Section 83 shall be deemed to be included among the securities enumerated under Section 20 of the said Act.