Delhi High Court - Orders
Birender Sangwan vs Distt. Judge North West & Anr on 21 March, 2018
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~39
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 486/2018
BIRENDER SANGWAN ..... Petitioner
Through : Mr. Birender Sangwan and
Ms. Kanika Sharma, Advs.
versus
DISTT. JUDGE NORTH WEST & ANR... Respondents
Through : Mr. Sanjay Dewan and Ms.
Palak Rohmetra, Advs. for R-
1.
Mr. T. Singhdev, Mr. Tarun
Verma and Ms. Amandeep
Kaur, Advs. for BCD.
Mr. Prince Arora, Adv. for Mr.
Anil Kumar Tyagi.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.03.2018
1. Pursuant to the notice issued by us, Mr. Anil Kumar Tyagi is represented by his counsel who submits that he sincerely regrets the error.
2. Mr. Praveen Nagar has chosen not to appear despite service.
3. Issue fresh court notice, without process fee, to Mr. Praveen Nagar, Mr. Rakesh Chauhan and Mr. Swaran Singh, returnable on 11th April, 2018.
ACTING CHIEF JUSTICE C.HARI SHANKAR, J MARCH 21, 2018/aj