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Delhi High Court - Orders

Birender Sangwan vs Distt. Judge North West & Anr on 21 March, 2018

Author: C.Hari Shankar

Bench: C.Hari Shankar

$~39
*IN THE HIGH COURT OF DELHI AT NEW DELHI

+        W.P.(C) 486/2018

         BIRENDER SANGWAN                       ..... Petitioner
                      Through :           Mr. Birender Sangwan and
                                          Ms. Kanika Sharma, Advs.
                           versus
         DISTT. JUDGE NORTH WEST & ANR... Respondents
                           Through : Mr. Sanjay Dewan and Ms.
                                     Palak Rohmetra, Advs. for R-
                                     1.
                                     Mr. T. Singhdev, Mr. Tarun
                                     Verma and Ms. Amandeep
                                     Kaur, Advs. for BCD.
                                     Mr. Prince Arora, Adv. for Mr.
                                     Anil Kumar Tyagi.
         CORAM:
         HON'BLE THE ACTING CHIEF JUSTICE
         HON'BLE MR. JUSTICE C.HARI SHANKAR
                    ORDER

% 21.03.2018

1. Pursuant to the notice issued by us, Mr. Anil Kumar Tyagi is represented by his counsel who submits that he sincerely regrets the error.

2. Mr. Praveen Nagar has chosen not to appear despite service.

3. Issue fresh court notice, without process fee, to Mr. Praveen Nagar, Mr. Rakesh Chauhan and Mr. Swaran Singh, returnable on 11th April, 2018.

ACTING CHIEF JUSTICE C.HARI SHANKAR, J MARCH 21, 2018/aj