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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(d) in The Tobacco Board Act, 1975

(d)two members to be appointed by the Central Government, by rotation in the alphabetical order, to represent the Governments of tobacco-growing States [other than the State of Andhra Pradesh, Gujarat and Kanataka] [ Substituted by Section 2, Act 36 of 1978., for " other than the States of Andhra Pradesh and Karnataka".];