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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)If the competent authority refuses to grant or renew any licence under Section 4. It shall order the refund of the fees paid thereof.