Delhi High Court - Orders
Arabinda Panda Biswajit Sahoo Lalit ... vs Union Of India & Ors on 18 January, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~101 to 118, 122 & 123
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 687/2021, CM Nos. 1683/2021 & 1684/2021
+ W.P.(C) 688/2021, CM Nos. 1685/2021 & 1686/2021
+ W.P.(C) 689/2021, CM Nos. 1687/2021 & 1688/2021
+ W.P.(C) 693/2021, CM Nos. 1700/2021 & 1701/2021
+ W.P.(C) 694/2021, CM Nos. 1702/2021 & 1703/2021
+ W.P.(C) 695/2021, CM Nos. 1704/2021 & 1705/2021
+ W.P.(C) 696/2021, CM Nos. 1706/2021 & 1707/2021
+ W.P.(C) 699/2021, CM Nos. 1719/2021 & 1720/2021
+ W.P.(C) 700/2021, CM Nos. 1736/2021 & 1737/2021
+ W.P.(C) 701/2021, CM Nos. 1738/2021 & 1739/2021
+ W.P.(C) 702/2021, CM Nos. 1740/2021 & 1741/2021
+ W.P.(C) 703/2021, CM Nos. 1742/2021 & 1743/2021
+ W.P.(C) 704/2021, CM Nos. 1744/2021 & 1745/2021
+ W.P.(C) 705/2021, CM Nos. 1746/2021 & 1747/2021
+ W.P.(C) 706/2021, CM Nos. 1748/2021 & 1749/2021
+ W.P.(C) 707/2021, CM Nos. 1750/2021 & 1751/2021
+ W.P.(C) 708/2021, CM Nos. 1752/2021 & 1753/2021
+ W.P.(C) 709/2021, CM Nos. 1754/2021 & 1755/2021
+ W.P.(C) 745/2021, CM Nos. 1862/2021 & 1863/2021
+ W.P.(C) 746/2021, CM Nos. 1864/2021 & 1865/2021
ARABINDA PANDA
BISWAJIT SAHOO
LALIT KUMAR
PRATEEK MISHRA
MOHIT KUMAR
RAMESH CHOTIYA
AMIT PANWAR
ASHOK VERMA
KAPIL MOHAN
CHANDNI BANSAL
PRANKIT GUPTA
SAUMY AGARWAL
KUNDAN KUMAR
DEV PRAKASH SATSANGI
VAIBHAV GUPTA
Signature Not Verified
Digitally Signed
By:ANIL KUMAR
Signing Date:19.01.2021
17:25:45
VIVEK RASTOGI
SIDHARTH KUMAR
ALTAF AHMAD BHAT
DR. TANMOY RATH
RAM BABU NIMMA
..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS.
..... Respondent
Through: Mr. Anil Soni, Adv. for AICTE
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 18.01.2021 List on February 16, 2021.
V. KAMESWAR RAO, J JANUARY 18, 2021/aky Signature Not Verified Digitally Signed By:ANIL KUMAR Signing Date:19.01.2021 17:25:45